LAWS(MANIP)-2021-9-4

LOITONGBAM BIMOLCHANDRA SINGH Vs. RAJIV KUMAR

Decided On September 10, 2021
Loitongbam Bimolchandra Singh Appellant
V/S
RAJIV KUMAR Respondents

JUDGEMENT

(1.) Heard Shri N. Jotendro, learned Senior Advocate appearing for the petitioner and Shri B.R. Sharma, learned Advocate appearing for the respondents.

(2.) The validity and correctness of the letter dated 30-01-2020 issued by the Assistant Secretary, Medical Council of India, New Delhi is under challenge in this writ petition.

(3.) ***