ABUJAM TOMBIKANTA SINGH Vs. STATE OF MANIPUR

JUDGEMENT

(1.) Heard Shri N. Jotendro, learned senior counsel appearing for the petitioner and Shri H. Samarjit, learned GA appearing for the respondent.

(2.) Issue notice returnable within 4 weeks.

(3.) Mr. H. Samarjit, learned GA accepts notice on behalf of respondent and no formal notice is called for.