BRAHMACHARIMAYUM ACHOU SHARMA Vs. STATE OF MANIPUR

JUDGEMENT

(1.) Heard Shri Tarunkumar, learned Advocate appearing for the petitioner in WP(C) No.451 of 2019; Ms. Babita Th. learned Advocate appearing for the petitioner in WP(C) No.1070 of 2018; Shri S. Thoi Thoi Meitei, learned Advocate appearing for the petitioners in WP(C) No.1131 of 2018 and Mrs. Momota Devi Oinam, learned Addl. AG appearing for the respondents.

(2.) Since the above writ petitions have arisen out of a similar set of facts, the same are being disposed of by this common judgment and order.

(3.) ***