(1.) The petitioner has filed the present criminal petition in Cril.Petition No.4 of 2020 seeking the prayers as follows:-
(2.) . The case of the petitioner is that on 27.11.2019, he has filed a private complaint before the Ld. Chief Judicial Magistrate, Churachandpur, Manipur and the same was taken on file by the Learned Chief Judicial Magistrate, Churachandpur, Manipur on the same day, but no order has been passed on the complaint.
(3.) . Therefore, he approached this Court and filed the present petition seeking the above prayers.