BABIE SHIRIN Vs. STATE OF MANIPUR

Referred Judgements :-

K.C. SUD VS. S.G. GUDIMANI [REFERRED TO]
RAJENDRA NIGAM VS. STATE OF MADHYA PRADESH [REFERRED TO]
B. SRINIVASA REDDY VS. KARNATAKA URBAN WATER SUPPLY AND DRAINAGE BOARD EMPLOYEES' ASSOCIATION [REFERRED TO]
BHOPAL SINGH VS. STATE OF RAJASTHAN [REFERRED TO]
MADHO SINGH AND ANR. VS. STATE OF RAJASTHAN [REFERRED TO]
RABINDRA KUMAR NAYAK VS. COLLECTOR,MAYORBHANJ,IT [REFERRED TO]
UNIVERSITY OF MYSORE H H ANNISH GOWDA VS. C D GOVINDA RAO [REFERRED TO]
MADHYA PRADESH INDUSTRIES LIMITED VS. UNION OF INDIA [REFERRED TO]
BHAGAT RAJA IN BOTH THE APPEALS VS. UNION OF INDIA IN BOTH THE APPEALS [REFERRED TO]
SRIMATI KANTA KATHURIA VS. MANAK CHAND SURANA [REFERRED TO]
TRAVANCORE RAYON LIMITED VS. UNION OF INDIA [REFERRED TO]
MAHABIR PRASAD SANTOSH KUMAR VS. STATE OF UTTAR PRADESH [REFERRED TO]
WOOLCOMBERS OF INDIA LIMITED VS. WOOLCOMBERS WORKERS UNION [REFERRED TO]
UNION OF INDIA STATE OF UTTAR PRADESH VS. MOHAN LAL KAPOOR:K N MISRA [REFERRED TO]
MADHUKAR G E PANKAKAR CHANDRAKANT MAHADEO PRADHAN VS. JASWANT CHOBBILDAS RAJANI:DILIP SADASHIV DEHERKAR [REFERRED TO]
SIEMENS ENGINEERING AND MANUFACTURING CO OF INDIA LIMITED VS. UNION OF INDIA [REFERRED TO]
TARA CHAND KHATRI VS. MUNICIPAL CORPORATION OF DELHI [REFERRED TO]
GURDIAL SINGH FIJJI VS. STATE OF PUNJAB [REFERRED TO]
MUNDRIKA PRASAD SINGH VS. STATE OF BIHAR [REFERRED TO]
MUKUL DALAL VS. UNION OF INDIA [REFERRED TO]
S N MUKHERJEE VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. E G NAMBUDIRI [REFERRED TO]
KASHINATH G JALMI ANOTHER RAMAKANT D KHALAP CHURCHILL ALEMAO VS. SPEAKER [REFERRED TO]
SUPREME COURT ADVOCATES ON RECORD ASSOCIATION S P GUPTA VS. UNION OF INDIA [REFERRED TO]
HITENDRA VISHNU THAKUR VS. STATE OF MAHARASHTRA [REFERRED TO]
MOR MODERN COOPERATIVE TRANSPORT SOCIETY LIMITED VS. FINANCIAL COMMISSIONER AND SECRETARY TO GOVERNMENT OF HARYANA [REFERRED TO]
HIGH COURT OF GUJARAT VS. GUJARAT KISHAN MAZDOOR PANCHAYAT [REFERRED TO]
ARUN SINGH ALIAS ARUN KUMAR SINGH VS. STATE OF BIHAR [REFERRED TO]
N KANNADASAN VS. AJOY KHOSE [REFERRED TO]
SUNIL KUMAR ALIAS CHANDER SALARIYA VS. STATE OF MADHYA PRADESH [REFERRED TO]
CENTRAL ELECTRICITY SUPPLY VS. DHOBEI SAHOO [REFERRED TO]
REGISTRAR GENERAL, HIGH COURT OF MADRAS VS. R. GANDHI [REFERRED TO]