LAWS(MANIP)-2020-8-2

BIJOY KOIJAM Vs. STATE OF MANIPUR

Decided On August 05, 2020
Bijoy Koijam Appellant
V/S
STATE OF MANIPUR Respondents

JUDGEMENT

(1.) Heard Mr. N. Jotendro, learned senior counsel appearing for the petitioner and Mr. R.K. Umakanta, learned Government Advocate appearing for the respondents.

(2.) The prayer in the writ petition is as follows :-

(3.) WT Message dated 29.07.2020 (Annexure-A/6) reads as follows:-