IROM IBOYAIMA SINGH Vs. GYAN PRAKASH, IAS

JUDGEMENT

(1.) Heard Mr. Juno Rahman, learned counsel appearing for the petitioner and Mr. RK. Deepak, learned counsel appearing for the respondents.

(2.) The relevant pleadings in contempt petition are at para No. 16, 18, 19, 20 and 21 which read as follows :

(3.) Prayer in the contempt petition reads as follows :