(1.) Today, Mr. N. Zequeson, Ld. counsel for the appellant appeared whereas there is no representation continuously for the respondent.
(2.) Mr. N. Zequeson, Ld. counsel for the appellant informed this Court that Mr. Th. Ibohal has appeared in person and hence this Court already issued notice for the appearance of the respondent in person.
(3.) By Office Note dated 11.09.2013, it is reported by the Registry as follows:-