LAWS(MANIP)-2020-12-8

MD. MUJIBUR RAHMAN Vs. UNION OF INDIA

Decided On December 23, 2020
Md. Mujibur Rahman Appellant
V/S
UNION OF INDIA Respondents

JUDGEMENT

(1.) Heard Mr. Sarat, learned counsel appearing for the petitioner and Mr. W. Darakishwor, learned Sr. PCCG for the respondents.

(2.) The prayers in the writ petition read as follows :-

(3.) The impugned order dated 24.11.2020 rejecting the representation dated 03.10.2020 of the petitioner reads as follows :-