LAWS(MANIP)-2020-2-694

N.D. KADENBOU Vs. STATE OF MANIPUR

Decided On February 17, 2020
N.D. Kadenbou Appellant
V/S
STATE OF MANIPUR Respondents

JUDGEMENT

(1.) Heard Shri D. Julius Riamei, learned Advocate appearing for the petitioners and Smt. L. Monomala, learned Government Advocate appearing for the respondents.

(2.) Since the above writ petitions have arisen out of a similar set of facts, the same are being disposed of by this common judgment and order.

(3.) ***