LAWS(MANIP)-2020-9-23

MUTUM RANJIT MEETEI Vs. STATE OF MANIPUR

Decided On September 07, 2020
Mutum Ranjit Meetei Appellant
V/S
STATE OF MANIPUR Respondents

JUDGEMENT

(1.) The writ petitioners have filed this writ petition seeking the prayers as follows:-

(2.) Ms. Sundari, learned Government Advocate appeared for the respondents.

(3.) Along with the counter affidavit, the Annexure R/1 was produced by the respondents in which it is stated as follows:-