LAWS(MANIP)-2020-5-10

Y. DEVENDRO SINGH Vs. MLA

Decided On May 27, 2020
Y. Devendro Singh Appellant
V/S
Mla Respondents

JUDGEMENT

(1.) Heard Mr. S. Biswajit, representing Mr. O. Ratankumar, learned counsel for petitioner. Heard also Mr. Kh. Tarunkumar who appeared on behalf of Mr. S. Chittaranjan, learned counsel for the respondent No.1 and Mr. N. Ibotombi, learned Sr. Counsel for the respondent No. 2.

(2.) The prayer in the writ petition is as follows :-

(3.) As per the prayer, the impugned order dated 16.03.2020 reads as follows :-