ACHUNG GANGMEI Vs. STATE OF MANIPUR

JUDGEMENT

(1.) In this matter in Cril. Petn. No. 14 of 2019, this Court by order dated 31.07.2019 passed the order as follows :-

(2.) Therefore, this Court suo motu directed the Registry of this Court to list this case today for getting the report of compliance.

(3.) Accordingly, I am inclined to pass the following orders: