MEMBER ZILLA PARISHAD Vs. MD. MEINAM SIDIQUE

JUDGEMENT

(1.) Heard Mr. Juno Rahman, learned counsel appearing for the applicants, Mr. N. Jotendro, learned senior counsel appearing for respondent No. 1-3, Mr. N. Kumarjit, learned Advocate General appearing for the State respondents and Mr. S. Suresh learned ASG for the Union respondent.

(2.) The prayer in the miscellaneous application reads as follows :-

(3.) The miscellaneous application has been filed for modification of interim order dated 21.05.2020 passed in PIL No. 17 of 2020. Para 10 of the order dated 21.05.2020 reads as follows :-