LOUREMBAM SHYAMJAI SINGH Vs. STATE OF MANIPUR

JUDGEMENT

(1.) Heard Shri Ph. Sanajaoba, learned counsel appearing for the petitioner; Smt. L. Monomala, learned Government Advocate appearing for the respondent Nos. 1 and 2 and Shri S. Suresh, learned ASG appearing for the respondent No. 3.

(2.) The order of detention dated 18-05-2018 issued by the District Magistrate, Imphal East is under challenge in this writ petition filed by the petitioner who is the father of the detenu. The order of detention dated 18-05-2018 reads as under:

(3.) ***