LAWS(MANIP)-2020-8-8

PAOTAL HAOKIP Vs. UNION OF INDIA

Decided On August 10, 2020
Paotal Haokip Appellant
V/S
UNION OF INDIA Respondents

JUDGEMENT

(1.) Heard Mr. BR. Sharma, learned counsel appearing for the petitioner, Mr. S. Suresh, learned ASG appearing for respondent No. 1 and Ms. Tejpriya, learned counsel junior to Mr. Lening Hijam, learned Additional Advocate General appearing for respondent No. 2 and 3.

(2.) The prayers in the PIL are as follows:-

(3.) The impugned order dated 20.04.2020 (Annexure-A/6) reads as follows :-