(1.) Heard Shri Th. Mahira, learned Advocate appearing for the petitioners; Shri M. Rarry, learned Addl. Advocate General appearing for the State respondents; Shri Romendro Sharma, learned Advocate appearing for the private respondents and Shri Y. Romeshchandra, learned counsel appearing for the Thoubal Municipal Council.
(2.) The validity and correctness of the Resolution of the Special Meeting held on 15-01-2020, the letter dated 17-01-2020 and the Notification dated 20-01-2020 removing the sitting Chairperson from the Office of the Thoubal Municipal Council (hereinafter referred to as 'the Council') are under challenge in this writ petition.
(3.) ***