LAWS(MANIP)-2020-6-6

ALL MANIPUR BAR ASSOCIATION Vs. STATE OF MANIPUR

Decided On June 08, 2020
All Manipur Bar Association Appellant
V/S
STATE OF MANIPUR Respondents

JUDGEMENT

(1.) Heard Mr. Th. Mahira, learned counsel appearing for the petitioner, Mr. N. Ibotombi, learned senior counsel appearing for the High Court Bar Association Manipur and Mr. Lenin Hijam, learned Additional Advocate General for the State respondents.

(2.) On 04.06.2018, the following order was passed :-

(3.) Thereafter, the Chief Secretary, Government of Manipur issued one Office Memorandum dated 03.06.2020 which reads as follows: