HUIDROM RAJESHWAR SINGH Vs. STATE OF MANIPUR

JUDGEMENT

(1.) Heard Mr. Juno Rahman, learned counsel appearing for the petitioner and Mr. Lenin Hijam, learned Additional Advocate General for the State respondents.

(2.) On 02.06.2020, the following order was passed :-

(3.) Today, when the matter is listed, Mr. Juno Rahman, learned counsel appearing for the petitioner points out certain difficulties faced by particular strata of persons/communities, namely, :-