NEZONE PIPES & STRUCTURES Vs. STATE OF MANIPUR

JUDGEMENT

(1.) Heard Shri I. Denning, learned Advocate appearing for the petitioners and Shri N. Kumarjit, learned Advocate General assisted by Shri P. Tamphamani, learned Advocate appearing for the State respondents.

(2.) Since the above writ petitions have arisen out of a similar set of facts, the same are being disposed of by this common judgment and order.

(3.) ***