SAGARMAL AGRAWAL Vs. UNION OF INDIA

Referred Judgements :-

VIDEOCON INTERNATIONAL LTD. V. ASST. COMMISSIONER OF COMMERCIAL TAXES [REFERRED TO]
COMMISSIONER OF SALES TAX LUCKNOW VS. D S BIST AND SONS NAINITAL [REFERRED TO]
CHOWGULE AND COMPANY PRIVATE LIMITED UNION OF INDIA VS. UNION OF INDIA [REFERRED TO]
DELHI COLD STORAGE PRIVATE LIMITED VS. COMMISSIONER OF INCOME TAX DELHI I NEW DELHI [REFERRED TO]
BENGAL IRON CORPORATION VS. COMMERCIAL TAX OFFICER [REFERRED TO]
KERALA FINANCIAL CORPORATION VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COLLECTOR OF SALES TAX THE BOMBAY VS. ABDUL REHMAN ALLADIN [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. ASHWINKUMAR GORDHANBHAI AND BROS PRIVATE LIMITED [REFERRED TO]
SINGH ENGINEERING WORKS PRIVATE LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF WEALTH-TAX VS. SYED AMJAD ALI [REFERRED TO]
CHANDRESWAR SINGH VS. STATE OF ASSAM [REFERRED TO]
NILGIRI CEYLON TEA SUPPLYING CO VS. STATE OF BOMBAY [REFERRED TO]
VENKATRAO NARAYANRAO AMBEKAR VS. ALMA SUGAR MILLS [REFERRED TO]
MADRAS BAR ASSOCIATION VS. CENTRAL BOARD OF DIRECT TAXES [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. LONDON STAR DIAMOND CO I LIMITED [REFERRED TO]
POONAM CHAND PREM RAJ VS. COMMISSIONER OF INCOME TAX [REFERRED TO]