LAWS(ORI)-1989-12-11

STATE Vs. NALINI BARIK

Decided On December 12, 1989
STATE Appellant
V/S
Nalini Barik Respondents

JUDGEMENT

(1.) THIS revision has been initiated by this Court suo moto on the report of Mr. Justice R.C. Patnaik against the judgment of the Sessions Judge Mayurbhanj, Baripada in this case the facts are summarised as follows: