LAWS(ORI)-2009-12-75

SANJUKTA SAHU Vs. STATE OF ORISSA AND ORS.

Decided On December 22, 2009
Sanjukta Sahu Appellant
V/S
State of Orissa and Ors. Respondents

JUDGEMENT

(1.) IN this writ application, challenge has been made to the Order Dated 12.1.2006 passed by the Under Secretary to Government of Orissa, Women & Child Development Department & the letter 20.1.2006 issued by the Project Manager (U), World Bank Unit, Department of Women & Child Development, Government of India fixing the honorarium at a lower rate.

(2.) THE facts as narrated in the writ application are as follows:

(3.) OPP . Party No. 1 filed its counter taking the following stand: