REGENT COMPUTRONICS PVT. LTD.

Sagiri Prusti And Others Appellant

V/S

Banamali Prusti Respondents

Referred Judgements :-

DHANSINGH MAJHI AND OTHERS V. DUARU MAJHI AND OTHERS [REFERRED TO]
BHARATHA MATHA AND ANR. V. R. VIJAYA RENGANATHAN AND ORS. [REFERRED TO]
SARDAR GURBAKHSH SINGH V. GURDIAL SINGH [REFERRED TO]
NARAYANA PRABHU VENKATESWARA PRABHU VS. NARAYANA PRABHU KRISHNA PRABHU [REFERRED TO]
PREMIER TYRES LIMITED VS. KERALA STATE ROAD TRANSPORT CORPORATION [REFERRED TO]
VIDHYADHAR VS. MANKIKRAO [REFERRED TO]
ARJUN SINGH VS. VIRENDRA NATH [REFERRED TO]
GULLA KHARAGJIT CARPENTER VS. NARSINGH NANDKISHORE RAWAT [REFERRED TO]
BHAGWAN DASS VS. BHISHAN CHAND [REFERRED TO]
MARTAND PANDHARINATH CHAUDHARI VS. RADHABAI KRISHNARAO DESHMUKH [REFERRED TO]
DAMODAR LAL VS. SOHAN DEVI [REFERRED TO]
KIRPA SINGH VS. AJAIPAL SINGH AND ORS [REFERRED TO]

JUDGEMENT

(1.) This is an appeal preferred against R.F.A. No. 84 of 2012 which confirmed the judgment and decree passed by the learned trial court.

(2.) This appeal filed by the original plaintiff against the original defendants arrayed as Respondents or the legal heirs of the respondents who have expired in the meantime. For convenience the original plaintiff and defendants referred in this appeal.

(3.) The case of the plaintiff in brief is that the parties are related to each other by virtue of the following genealogy:-

Click here to view full judgment.

SAGIRI PRUSTI AND OTHERS Vs. BANAMALI PRUSTI

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address