(1.) SINCE common questions involved in all these writ petitions, they were heard together and are being disposed of by this common order.
(2.) FOR convenience facts of one case is taken up.
(3.) THE facts of the case are as follows :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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