(1.) Heard.
(2.) This is an application for amendment of the writ petition.
(3.) Learned counsel for the petitioner does not want to press this application.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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