SHANKARLAL KHAITAN Vs. ASSISTANT COMMISSIONER OF INCOME-TAX

JUDGEMENT

(1.) Mr. B. Panda, learned senior advocate enters appearance on behalf on 1 the petitioner by filing Vakalatnaina in court today. The same be kept on record.

(2.) Heard Mr. B. Panda, learned senior advocate and Mr. Acharya, learned senior standing counsel for the Income-tax Department.

(3.) The petitioner has filed the present writ application being aggrieved by 3 non-supply of the certified copies of the order sheets for the assessment years 2010-11, 2011-12, 2012-13, 2013-14, 2014-15 and 2015-16 and the purported refusal on the part of the authorities concerned to entertain the application dated Feb. 8, 2017 under annexure-1 series.