LAWS(ORI)-2017-11-154

SUBHASHREE MOHAPATRA Vs. SONA PATEL

Decided On November 13, 2017
Subhashree Mohapatra Appellant
V/S
Sona Patel Respondents

JUDGEMENT

(1.) Heard learned counsel for the petitioner.

(2.) Petitioner challenges the order dated 26.10.2016 passed by the learned SDJM, Bhubaneswar in 1. C.C. No. 2217 of 2012 rejecting the petitioner's application to proceed with the trial of the said complaint case.

(3.) The petition was filed by the petitioner before the learned SDJM, Bhubaneswar in the following circumstances:-