MAHIMANANDA MISHRA Vs. STATE OF ORISSA

Referred Judgements :-

BIRUPAKHYA GOUDA V. STATE OF KARNATAKA [REFERRED TO]
PAKALA NARAYAN SWAMI V. EMPEROR [REFERRED TO]
HARICHARAN KURMI V. STATE OF BIHAR [REFERRED TO]
PULUKURI KOTTAYA V. EMPEROR [REFERRED TO]
RANJIT SINGH V. STATE [REFERRED TO]
KASHMIRA SINGH VS. STATE OF MADHYA PRADESH [REFERRED TO]
STATE OF UTTAR PRADESH VS. BOOTA SINGH [REFERRED TO]
NIRANJAN SINGH VS. PRABHAKAR RAJARAM KHAROTE [REFERRED TO]
STATE OF MAHARASHTRA VS. DAMU S O GOPINATH SHINDE [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. SATYA DEV SHARMA [REFERRED TO]
PRAHLAD SINGH BHATI VS. N C T DELHI [REFERRED TO]
FIROZUDDIN BASHEERUDDIN VS. STATE OF KERALA [REFERRED TO]
PRAKASH DHAWAN KHAIRNAR PATIL VS. STATE OF MAHARASHTRA [REFERRED TO]
RAM GOVIND UPADHYAY VS. SUDARSHAN SINGH [REFERRED TO]
ANTER SINGH VS. STATE OF RAJASTHAN [REFERRED TO]
KALYAN CHANDRA SARKAR VS. RAJESH RANJAN alias PAPPU YADAV [REFERRED TO]
CHAMAN LAL VS. STATE OF UTTAR PRADESH [REFERRED TO]
JAYENDRA SARASWATHI SWAMIGAL VS. STATE OF TAMIL NADU [REFERRED TO]
STATE VS. AMARMANI TRIPATHI [REFERRED TO]
SUJOY SEN ALIAS SUJOY KR SEN VS. STATE OF WEST BENGAL [REFERRED TO]
PRASANTA KUMAR SARKAR VS. ASHIS CHATTERJEE [REFERRED TO]
SIDDHARAM SATLINGAPPA MHETRE VS. STATE OF MAHARASHTRA [REFERRED TO]
MIRZA AKBAR VS. KING EMPEROR [REFERRED TO]
LALITA KUMARI VS. GOVT. OF U.P. [REFERRED TO]
BABUBHAI BHIMABHAI BOKHIRIA VS. STATE OF GUJARAT [REFERRED TO]
MURALIDHAR @ GIDDA VS. STATE OF KARNATAKA [REFERRED TO]
DHAN RAJ @ DHAND VS. STATE OF HARYANA [REFERRED TO]
NEERU YADAV VS. STATE OF U.P. [REFERRED TO]