(1.) OPPOSITE party has entered appearance. Therefore, this writ petition is disposed of at the stage of admission on consent of the parties.
(2.) HEARD .
(3.) THE writ petition is disposed of accordingly.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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