LAWS(ORI)-2007-5-23

DOUGHLAS GARDEN WILSON Vs. NONE

Decided On May 04, 2007
Doughlas Garden Wilson Appellant
V/S
NONE Respondents

JUDGEMENT

(1.) Heard Mr. Das, learned Counsel for the petitioner.

(2.) THIS Civil Revision has been filed challenging the order dated 23.8.2003 passed by the District Delegate the learned Civil Judge (Senior Division), Bhubaneswar in Probate Misc. Case No. 8 of 2003 wherein he has rejected the petitioner's prayer to get a letter of administration from the Court.

(3.) IT appears that the next kin of the executor of the said Will did not contest the petitioner's application for grant of probate.