LAWS(ORI)-1966-7-20

KARTIK SETHY Vs. BANAMALI MOHANTI

Decided On July 08, 1966

Kartik Sethy Appellant

V/S

Banamali Mohanti Respondents

Referred Judgements :-

SHABIR HUSSAIN BHOLU VS. STATE OF MAHARASHTRA [REFERRED TO]
BABU LAL VS. STATE OF UTTAR PRADESH [REFERRED TO]

JUDGEMENT

(1.) THIS application has been filed by the complainant under the following circumstances:

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