(1.) IN an indenture of a lease executed on 27th of r" May, 1966 between the Municipal Council of Parlakhemedi (Petitioner, the lessor) and Haribandhu Sahu (Opposite party, the lessee) the following are the relevant terms:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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