BINODINI INFRASTRUCTURE PVT. LTD Vs. STATE OF ODISHA

Referred Judgements :-

COMMISSIONER OF CENTRAL EXCISE,NAGPUR VRS. BALLARPUR INDUSTRIES LTD. [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. AMITABH BACHCHAN [REFERRED TO]
TECHNO PRINTS VS. CHHATTISGARH TEXTBOOK CORPORATION [REFERRED TO]
RESEARCH IN AYURVEDIC SCIENCES VS. BIKARTAN DAS [REFERRED TO]
FULESHWAR GOPE VS. UNION OF INDIA [REFERRED TO]
ASP TRADERS VS. STATE OF UTTAR PRADESH [REFERRED TO]
A.K.G. CONSTRUCTION AND DEVELOPERS PVT. LTD. VS. STATE OF JHARKHAND [REFERRED TO]
KHEM CHAND VS. UNION OF INDIA [REFERRED TO]
STATE OF BOMBAY VS. HOSPITAL MAZDOOR SABHA [REFERRED TO]
G J FERNANDEZ VS. STATE OF MYSORE [REFERRED TO]
ERUSIAN EQUIPMENT AND CHEMICALS LIMITED UNION OF INDIA VS. STATE OF WEST BENGAL:A K MITHIBORWALA [REFERRED TO]
MURLIDHAR MEGHRAJ LOYA VS. STATE OF MAHARASHTRA [REFERRED TO]
KISAN TRIMBAK KOTHULA VS. STATE OF MAHARASHTRA [REFERRED TO]
NASIR AHMAD VS. ASSISTANT CUSTODIAN GENERAL EVACUEE PROPERTY U P LUCKNOW [REFERRED TO]
BALASINOR NAGRIK COOPERATIVE BANK LIMITED VS. BABUBHAI SHANKERLAL PANDYA [REFERRED TO]
SUBE SINGH VS. STATE OF HARYANA [REFERRED TO]
KALAWATIBAI VS. SOIRYABAI [REFERRED TO]
DEPOT MANAGER A P STATE ROAD TRANSPORT CORPORATION VS. MOHAMMAD YOUSUF MIYA [REFERRED TO]
HYDERABAD ASBESTOS CEMENT PRODUCT VS. UNION OF INDIA [REFERRED TO]
KUMAON MANDAL VIKAS NIGAM LIMITED VS. GIRJA SHANKAR PANT [REFERRED TO]
P TULSI DAS VS. GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]
BHAVNAGAR UNIVERSITY VS. PALITANA SUGAR MILL PRIVATE LIMITED [REFERRED TO]
S AMARJIT SINGH KALRA VS. PRAMOD GUPTA [REFERRED TO]
R SAI BHARATHI VS. J JAYALALITHA [REFERRED TO]
N BALAJI VS. VIRENDRA SINGH [REFERRED TO]
KAILASH VS. NANHKU [REFERRED TO]
STANDERED CHARTERED BANK VS. DIRECTORATE OF ENFORCEMENT [REFERRED TO]
COMMISSIONER OF CUSTOMS MUMBAI VS. TOYO ENGINEERING INDIA LIMITED [REFERRED TO]
COMMISSIONER OF CUSTOMS MUMBAI VS. TOYO ENGINEERING INDIA LIMITED [REFERRED TO]
B S N JOSHI AND SONS LTD VS. NAIR COAL SERVICES LTD [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE VS. CHAMPDANY INDUSTRIES LIMITED [REFERRED TO]
KRANTI ASSOCIATES PVT LTD VS. SH MASOOD AHMED KHAN [REFERRED TO]
ORYX FISHERIES PRIVATE LIMITED VS. UNION OF INDIA [REFERRED TO]
KULJA INDUSTRIES LIMITED VS. CHIEF GEN. MANAGER W.T. PROJ. BSNL [REFERRED TO]
GORKHA SECURITY SERVICES VS. GOVT. OF NCT OF DELHI [REFERRED TO]
PARLE AGRO (P) LTD VS. COMMISSIONER OF COMMERCIAL TAXES, TRIVANDRUM [REFERRED TO]
DHARANI SUGARS AND CHEMICALS LTD VS. UNION OF INDIA [REFERRED TO]
UMC TECHNOLOGIES PRIVATE LIMITED VS. FOOD CORPORATION OF INDIA [REFERRED TO]
SHAIK AHMED VS. STATE OF TELANGANA [REFERRED TO]
RENAISSANCE HOTEL HOLDINGS INC VS. B. VIJAYA SAI [REFERRED TO]
STATE OF ODISHA VS. M/S. PANDA INFRAPROJECT LIMITED [REFERRED TO]
AVTAR SINGH VS. STATE OF PUNJAB [REFERRED TO]
VENKATARAMAN KRISHNAMURTHY VS. LODHA CROWN BUILDMART PVT. LTD [REFERRED TO]
BLUE DREAMZ ADVERTISING PVT. LTD VS. KOLKATA MUNICIPAL CORPORATION [REFERRED TO]