(1.) Misc. Case No.66 of 2016. In view of the memo filed by the learned counsel for the appellant no.1 - Basanta Nahaka, the misc. case is disposed of as withdrawn.
(2.) Accordingly, the BLAPL is disposed of as withdrawn.
(3.) Application disposed of. Misc. Case No. 169 of 2015 .
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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