(1.) THIS appeal is directed against an order of conviction under Section 302, Indian Penal Code and a sentence of R.I. for life.
(2.) THE prosecution case runs thus:
(3.) THE accused denied his guilt and pleaded alibi.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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