COMMISSIONER OF INCOME TAX Vs. PRAFULLA KUMAR MALLIK

Referred Judgements :-

COMMISSIONER OF INCOME-TAX V. KHODAY ESWARSA AND SONS [REFERRED TO]
COMMISSIONER OF INCOME-TAX V. KETINI KRISHNAMURTY [REFERRED TO]
COMMISSIONER OF INCOME-TAX V. NARANG & CO.,SIC [REFERRED TO]
HINDUSTAN STEEL LIMITED VS. STATE OF ORISSA [REFERRED TO]
COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD VS. RAYALASEEMA OIL MILLS TADIPARTI [REFERRED TO]
COMMISSIONER OF INCOME-TAX VS. PUNJABHAI SHAH [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. BEHERA K C [REFERRED TO]
ADDITIONAL COMMISSIONER OF INCOME TAX VS. NOOR MOHAMMAD AND COMPANY [REFERRED TO]
ADDITIONAL COMMISSIONER OF INCOME TAX VS. GEM PALACE [REFERRED TO]
WALI MOHAMMAD VS. MOHAMMAD BAKSH [REFERRED TO]