(1.) ON an application by the revenue under Section 256(2) of the Income-tax Act, 1961 (hereinafter referred to as "the Act"), this court called upon the Tribunal to state a case and refer the following question lor the opinion of the court :
(2.) THE Tribunal has accordingly stated the case.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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