KRUSHNA KUMAR MODI Vs. DISTRICT MAGISTRATE

Referred Judgements :-

EASTERN PHOTOGRAPHIC CO. V. COMPTROLLER GENERAL OF PATENTS [REFERRED TO]
T. KAMAL KUTTY V. UDAYAVARMA RAJA VALIA [REFERRED TO]
NAZIR AHMED V. THE KING EMPEROR [REFERRED TO]
NUTBEHARI SARKAR V. SARODA PROSHAD CHOWDHURY [REFERRED TO]
STATE V. SAJJAN SINGH [REFERRED TO]
TRAVANCORE FORWARD BANK LTD. V. STATE OF KERALA [REFERRED TO]
BALA PRASAD V. STATE [REFERRED TO]
GANGADHAR SINGH V. SHYAM SUNDAR SINGH [REFERRED TO]
HARI RAJ SINGH V. SANCHALAK PANCHAYAT RAJ,U.P. [REFERRED TO]
KRUSHNA CHANDRA NAIK V. SK. MAKHBUL [REFERRED TO]
M.R. SHERVANI V. STATE [REFERRED TO]
MALLKIAT SINGH V. STATE OF PUNJAB [REFERRED TO]
RAMSWAROOP SINGH V. BISO SINGH [REFERRED TO]
STATE OF MAHARASHTRA V. KALABAI [REFERRED TO]
B.D. SETHI V. V.P. DEWAN [REFERRED TO]
BHAGWAN V. EMPEROR [REFERRED TO]
DEMELLO V. DSMELLO [REFERRED TO]
EMPEROR V. NABU [REFERRED TO]
GULAM RASUL V. KING EMPEROR [REFERRED TO]
GULZARI LAL V. EMPEROR [REFERRED TO]
KHAN CHAND TARACHAND SAMTANI V. THE STATE [REFERRED TO]
KRUSHNA SAHU V. GHUSURU SAHU [REFERRED TO]
NANAK CHAND V. STATE [REFERRED TO]
PONNUSWAMY V. RAMASWAMI [REFERRED TO]
PUBLIC PROSECUTOR V. SANKARLINGAM MOOPAN [REFERRED TO]
RAGHUNATHA SHENOY V. STATE OF MYSORE [REFERRED TO]
RAMCHAND MANJIMAL V. GOVERDHANDAS VISHANDAS RATANCHAND [REFERRED TO]
STATE OF RAJASTHAN V. TARACHAND JAIN [REFERRED TO]
SUBOLA PARI V. INDRA KUMAR HAZARA [REFERRED TO]
SUPDT. AND REMEMBRANCER OF LEGAL AFFAIRS V. AMIYA KUMAR ROY CHOUDHURY [REFERRED TO]
AHMAD V. STATE [REFERRED TO]
EMPEROR V. KONDIBA BALAJI [REFERRED TO]
EMPEROR V. NGA LA GYI [REFERRED TO]
LAIPHRAKOOM V. NONGTHOMBOM [REFERRED TO]
MARIASUSAI V. HAJEE MAHAMUD [REFERRED TO]
MASTHAN SINGH V. STATE [REFERRED TO]
RE : SAGARMAL KHEMRAJ [REFERRED TO]
S. KUPPUSWAMI RAO V. THE KING [REFERRED TO]
SIA RAM V. EMPEROR [REFERRED TO]
MT. LAHANI V. KHUSHAL [REFERRED TO]
NADIA CHAND DAS V. BAISHNAB CHARAN DAS [REFERRED TO]
STATE OF PUNJAB VS. AJAIB SINGH [REFERRED TO]
WAZIR CHAND VS. STATE OF HIMACHAL PRADESH [REFERRED TO]
T C BASAPPA VS. T NAGAPPA [REFERRED TO]
HARI VISHNU KAMATH VS. AHMAD ISHAQUE [REFERRED TO]
JASWANT SINGH VS. STATE OF PUNJAB [REFERRED TO]
STATE OF BIHAR VS. BHABAPRITANANDA OJHA [REFERRED TO]
STATE OF BIHAR VS. CHARUSILA DASI [REFERRED TO]
STATE OF BIHAR VS. RANI SONABATI KUMARI [REFERRED TO]
STATE OF MAHARASHTRA VS. LAXMAN JAIRAM [REFERRED TO]
STATE OF UTTAR PRADESH VS. SINGHARA SINGH [REFERRED TO]
STATE OF MADHYA PRADESH VS. BHAILAL BHAI:BHIKABHAI:CHHAGANBHAI:GOVINDBHAI:RATILAL:BHIKABHAI:SHIVABHAI:RAICHANDBHAI:HAZARILAL:MAGANBHAI:SANABHAI:MANSUKHLAL:KASTURCHAND:VENIBHAI:KALIDAS:CHHOTABHAI DEAD AFTER HIM DHAI BEN:AMARCHAND:BHAILAL BHAI:KHODABHAI A [REFERRED TO]
STATE OF UTTAR PRADESH VS. SABIR ALI [REFERRED TO]
CENTRAL BANK OF INDIA LIMITED VS. GOKAL CHAND [REFERRED TO]
MOHANLAL MAGANLAL THAKKAR VS. STATE OF GUJARAT [REFERRED TO]
R H BHUTANI VS. MAN J DESAI [REFERRED TO]
BIBHUTI BHUSAN DAS GUPTA VS. STATE OF WEST BENGAL [REFERRED TO]
K RANGANATHA REDDIAR VS. STATE OF KERALA [REFERRED TO]
V O TRAGTOROEXPORT MOSCOW VS. TARAPORE AND COMPANY [REFERRED TO]
ARUN GHOSH VS. STATE OF WEST BENGAL [REFERRED TO]
CENTURY SPINNING AND MANUFACTURING COMPANY LIMITED VS. STATE OF MAHARASHTRA [REFERRED TO]
ISHAR DAS VS. STATE OF PUNJAB [REFERRED TO]
RAMPARKASH VS. STATE OF HIMACHAL PRADESH [REFERRED TO]
MINTU BHAKTA VS. STATE OF WEST BENGAL [REFERRED TO]
ARUN KUMAR SINHA VS. STATE OF WEST BENGAL [REFERRED TO]
SAMARESH CHANDRA BOSE SHYAMAL BISWAS DULAL GHANDRA DAS VS. DISTRICT MAGISTRATE BURDWAN:DISTRICT MAGISTRATE BURDWAN:DISTRICT MAGISTRATE BURDWAN [REFERRED TO]
JAI NARAIN VS. MUNICIPAL CORPORATION OF DELHI [REFERRED TO]
DEBENDRA NATH GOSWAMI VS. STATE OF WEST BENGAL [REFERRED TO]
SHAIK HANIF KAMAL SAHA GUDMA MAJHI VS. STATE OF WEST BENGAL :STATE OF WEST BENGAL :STATE OF WEST BENGAL [REFERRED TO]
MALWA SHAW VS. STATE OF WEST BENGAL [REFERRED TO]
ANIL DEY VS. STATE OF WEST BENGAL [REFERRED TO]
OLIA MALLICK ALIAS OLIRUDDIN MALLICK VS. STATE OF WEST BENGAL [REFERRED TO]
MADHAB ROY ALIAS MADHA ROY VS. STATE OF WEST BENGAL [REFERRED TO]
GOLAM HUSSAIN ALIAS GAMA VS. COMMISSIONER OF POLICE CALCUTTA [REFERRED TO]
GORA VS. STATE OF WEST BENGAL [REFERRED TO]
RAGHUBIR SINGH VS. GRAM SAMAJ KOTRA [REFERRED TO]
D K JAIN VS. STATE [REFERRED TO]
METTUPALLI CHINA KONDAPPA DIED VS. RAMSETTY RAM ROW [REFERRED TO]
TARAFATULLAH MANDAL VS. S N MAITRA [REFERRED TO]
SIDDAPPA VS. PATEL SHIVAPPA [REFERRED TO]
VIJAY RAO VS. LAXMAN RAO [REFERRED TO]
NATHMAL PATODI VS. CORPORATION OF CALCUTTA [REFERRED TO]
DEEPCHAND VS. SAMPATHRAJ [REFERRED TO]
GULAM MOHAMMAD AZIMUDDIN VS. STATE [REFERRED TO]
PAKAMARAJA NAICKER VS. CHIDAMBARA NADAR [REFERRED TO]
MURALI PATEL VS. PURUSOTTAM BHATI [REFERRED TO]
RAGHUNATH BEHERA VS. PURNA CHANDRA MAHANTA [REFERRED TO]
HADU KHAN VS. MAHADEV DAS [REFERRED TO]
BATAKRUSHNA NAIK VS. KHAGESWAR KUNDA [REFERRED TO]
KALU VS. STATE [REFERRED TO]
SRI RAM VS. STATE [REFERRED TO]
MUNICIPAL CORPORATION OF DELHI VS. LEKH RAJ [REFERRED TO]
STATE OF RAJASTHAN VS. BHANWARLAL [REFERRED TO]
WAZIR MAHTON VS. BADRI MAHTON [REFERRED TO]
LAKSHAMI NARAIN SINGH VS. JUGESHWAR JHA [REFERRED TO]
CHAIRMAN JUGSALAI NOTIFIED AREA COMMITTEE VS. MUKHRAM SHARMA [REFERRED TO]
DILO SAO VS. STATE OF BIHAR [REFERRED TO]
GOKULCHAND DWARKADAS MORARKA VS. KING [REFERRED TO]
KAPOOR CHAND VS. SURAJ PRASAD [REFERRED TO]
SHIBNARAYAN DAS VS. SATYADEO PRASAD [REFERRED TO]
V M ABDUL RAHMAN VS. D K CASSIM AND SONS [REFERRED TO]
GOPAL KRISHNA SAHA VS. MATI LAL SINGH [REFERRED TO]
RAJESHWAR PRASAD SINGH VS. PROVINCE OF BIHAR [REFERRED TO]
PURUSOTTAM CHAUDHURY AND 3 ORS. VS. PURANDAR SINGH [REFERRED TO]
BASANTA KUMAR RAJA VS. MARKANDA PRADHAN AND ORS. [REFERRED TO]
NAYAN RAM DAS AND ANR. VS. PRASANNA KUMAR DAS [REFERRED TO]