LAWS(ORI)-1965-8-2

JASODA SAHUANI Vs. SATYABHAMA SAHUANI

Decided On August 20, 1965
JASODA SAHUANI Appellant
V/S
SATYABHAMA SAHUANI Respondents

JUDGEMENT

(1.) THESE two applications in revision arise out of the same order dated 22-10-64 passed by the Subordinate Judge in title Suit No. 69 of 1963 which is still pending for disposal. C. R. No. 310 of 1964 has been filed on behalf of the plaintiffs 1 and 2, but at the time of hearing that has not been pressed. Therefore, it is dismissed then remains the other C. R. No. 320 of 1904. That has been filed on behalf of defendant No. 2. It is directed against the portion of the aforesaid order which reads that :