REGENT COMPUTRONICS PVT. LTD.

Manasi Mohapatra Appellant

V/S

STATE OF ODISHA Respondents

Referred Judgements :-

BASANTI NAYAK VS. STATE OF ODISHA AND ORS. [REFERRED TO]
C B MUTHAMMA I F S VS. UNION OF INDIA [REFERRED TO]
UMESH KUMAR NAGPAL ANIL MALIK VS. STATE OF HARYANA [REFERRED TO]
RANJANA MURLIDHAR ANERAO VS. STATE OF MAHARASHTRA [REFERRED TO]

JUDGEMENT

(1.) This matter is taken up through Hybrid Mode.

(2.) Heard Mr. S.K. Das, learned counsel appearing for the Petitioner and Mr. A. Tripathy, learned Addl. Govt. Advocate appearing for the Opp. Parties.

(3.) The present writ petition has been filed inter alia with the following prayer:-

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MANASI MOHAPATRA Vs. STATE OF ODISHA

Referred Judgements :-

JUDGEMENT

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