JALDHI OVERSEAS PTE LTD. Vs. MV THE PATRON

JUDGEMENT

(1.) During this winter vacation, urgency being mentioned before the Registry by the learned counsel appearing for the plaintiff, the matter is assigned. By way of special notice, hearing is taken up at 4.45 p.m. today (26/12/2025).

(2.) Heard Sri Saswat Kumar Acharya, learned counsel appearing for the plaintiff.

(3.) This Admiralty suit is instituted by the plaintiff seeking for the following reliefs:-