REGENT COMPUTRONICS PVT. LTD.

Kkreation Associates Appellant

V/S

Registrar, Ncdrc Respondents

Referred Judgements :-

STATE OF MADHYA PRADESH V. RAM KUMAR CHOUDHARY [REFERRED TO]
RAMLAL VS. REWA COALFIELDS LIMITED [REFERRED TO]
MANINDRA LAND AND BUILDING CORPORATION LTD VS. BHUTNATH BANERJEE [REFERRED TO]
LALA MATA DIN VS. A NARAYANAN [REFERRED TO]
PARIMAL VS. VEENA ALIAS BHARTI [REFERRED TO]
MANIBEN DEVRAJ SHAH VS. MUNICIPAL CORPORATION OF BRIHAN MUMBAI [REFERRED TO]
ANSHUL AGGARWAL VS. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTH [REFERRED TO]
BASAWARAJ VS. SPL. LAND ACQUISITION OFFICER [REFERRED TO]

JUDGEMENT

(1.) The present Writ Petition challenges the order dtd. 3/5/2024, passed by the National Consumer Disputes Redressal Commission (NCDRC), New Delhi whereby the Revision Petition No. 679/2024, preferred by the Petitioner, was dismissed.

(2.) The Petitioner further challenges the order dtd. 5/7/2022, passed by the State Consumer Disputes Redressal Commission (SCDRC), Odisha, Cuttack, in F.A. No. 436/2015 and F.A. No. 555/2015. I. FACTUAL MATRIX OF THE CASE:

(3.) The brief facts of the case are as follows:

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KKREATION ASSOCIATES Vs. REGISTRAR, NCDRC

Referred Judgements :-

JUDGEMENT

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