(1.) This matter is taken up through Hybrid mode.
(2.) Heard learned counsel for the Petitioner.
(3.) The Petitioner is aggrieved by the order dtd. 10/9/2025 on which date the NBW of arrest has been issued against him by the learned J.M.F.C., Parjang in G.R. Case No.92 of 2016.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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