ODISHA PUBLIC SERVICE COMMISSION Vs. TRILOCHAN DASH

JUDGEMENT

(1.) The I.A. has been filed for condonation of reported delay of 22 days in filing the Review Petition.

(2.) RVWPET No.435 of 2023

(3.) Learned counsel for the review petitioner-respondent-opposite party Odisha Public Service Commission (OPSC), brings to our notice, the grounds stated in the appeal memo for seeking the review, particularly, grounds-'A & B', which are reproduced herein:-