(1.) All these writ applications involve common facts and law and, having been heard together, are disposed of by this common judgment.
(2.) For brevity, the facts of W.P.(C) No. 10276 of 2020 are being referred to in this judgment.
(3.) The petitioner has filed this writ application seeking the following relief:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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