LAWS(ORI)-2025-10-25

KANCHAN RAM Vs. STATE OF ODISHA

Decided On October 29, 2025
Kanchan Ram Appellant
V/S
STATE OF ODISHA Respondents

JUDGEMENT

(1.) This matter is taken up through hybrid arrangement.

(2.) The Petitioner, by filing this Writ Petition, has made the following prayer:-

(3.) Heard.