(1.) Petitioner is invoking writ jurisdiction of this Court seeking quashment of the order dtd. 28/7/2023 passed by OP No.2 at Annexure-9. The relevant part of the said order reads as under:
(2.) Brief facts of the case:
(3.) Submission of counsel for petitioner:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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