LAWS(ORI)-2025-11-71

LABANYABATI BEHERA Vs. LINGARAJ SENAPATI

Decided On November 14, 2025
Labanyabati Behera Appellant
V/S
Lingaraj Senapati Respondents

JUDGEMENT

(1.) Heard Mr. M.K. Dash, learned Advocate for the Petitioners and Mr. S.P. Satapathy, learned Advocate for Opposite Parties 1 to 3.

(2.) Present C.M.P. is directed against the order dtd. 1/9/2025 of the learned Civil Judge (Jr. Divn.), Bhubaneswar passed in C.S. No.1258 of 2023, wherein the prayer of the Petitioners under Order 1 Rule 10, C.P.C. has been rejected.

(3.) Present Opposite Parties 1 to 3 being the Plaintiffs filed the suit against present Opposite Parties 4 to 6 praying for permanent injunction simplicitor. For better appreciation the prayer made in the plaint is re-produced below:-