LAWS(ORI)-2015-8-95

SOMANATH PANDA Vs. STATE OF ORISSA

Decided On August 04, 2015
Somanath Panda Appellant
V/S
STATE OF ORISSA Respondents

JUDGEMENT

(1.) Mr. Santhosh Kumar Pattnaik, Senior Advocate has filed appearance memo on behalf of opposite party nos. 2 to 4, same be kept on record.

(2.) Heard.

(3.) The petitioner has approached this Court for issuance of direction to the opposite parties for quashing the order dated 24.12.2004 as contained letter No. 31064/OSRTC (Annexure-3) and thereby prayed for issuance of direction upon the opposite parties to consider the period from 25.01.1964 to 8.11.1977 as qualifying service for counting for the said period for the purpose of pensionary benefit.